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The State Of West Bengal vs Electrosteel Castings Ltd. And Ors
2026 Latest Caselaw 1117 Cal/2

Citation : 2026 Latest Caselaw 1117 Cal/2
Judgement Date : 18 February, 2026

[Cites 0, Cited by 0]

Calcutta High Court

The State Of West Bengal vs Electrosteel Castings Ltd. And Ors on 18 February, 2026

Author: Arijit Banerjee
Bench: Arijit Banerjee
OD-2
                               ORDER SHEET

                               APOT/5/2025
                       IA No. GA/1/2025, GA/3/2025

                    IN THE HIGH COURT AT CALCUTTA
                        Civil Appellate Jurisdiction
                              ORIGINAL SIDE



                     THE STATE OF WEST BENGAL
                                VS
                ELECTROSTEEL CASTINGS LTD. AND ORS.



  BEFORE:
  The Hon'ble JUSTICE ARIJIT BANERJEE
                  AND
  The Hon'ble JUSTICE APURBA SINHA RAY
  Date : 18th February, 2026.


                                                                                Appearance
                                                  Mr. Kishore Dutta, Ld. Advocate General
                                                                  Mr. Sidharth Sethi, Adv.
                                                                  Ms. Shreya Sircar, Adv.
                                                                       Mr. D. Anand, Adv.
                                                              Mr. Debangshu Dinda, Adv.
                                                                      Ms. Riya Singh, Adv.
                                                                        ...for the appellant

                                                        Mr. Abhrotosh Majumder, Sr. Adv.
                                                                           Mr. Arif Ali, Adv.
                                                                         Mr. Ujjal Ray, Adv.
                                                        Mr. Prabhat Kr. Srivastawa, Adv.
                                                                   Mr. Gaurav Gupta, Adv.
                                                                    Ms. Ankita Singh, Adv.
                                                                  Mr. Om Srivastava, Adv.
                                                                ...for the respondent no. 1




                            Dictated by Arijit Banerjee, J.

The Court: Affidavit-in-opposition and affidavit-in-reply filed on

behalf of the parties be kept with the records.

On the request of Mr. Majumder, Learned Senior Counsel

representing the respondent no.1/writ petitioner, let this matter stand

adjourned and be listed again on March 2, 2026, retaining its position.

(ARIJIT BANERJEE, J.)

(APURBA SINHA RAY, J.)

bp.

 
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