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India Mart Inter Mesh Limited vs Open Ai Inc. And Ors
2026 Latest Caselaw 1002 Cal/2

Citation : 2026 Latest Caselaw 1002 Cal/2
Judgement Date : 16 February, 2026

[Cites 0, Cited by 0]

Calcutta High Court

India Mart Inter Mesh Limited vs Open Ai Inc. And Ors on 16 February, 2026

Author: Ravi Krishan Kapur
Bench: Ravi Krishan Kapur
OIPD-9

                       IN THE HIGH COURT AT CALCUTTA
                                   ORIGINAL SIDE
                       (Intellectual Property Rights Division)

                              IA NO. GA-COM/1/2025
                                In IP-COM/57/2025

                        INDIA MART INTER MESH LIMITED
                                       Vs
                             OPEN AI INC. AND ORS.

  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 16th February, 2026 Appearance:

Mr. S. N. Mookherjee, Sr. Adv. Mr. Ranjan Bachawat, Sr. Adv. Mr. Rudraman Bhattacharyya, Sr. Adv.

Mr. S. K. Bajoria, Adv. Mr. Sourojit Dasgupta, Adv. Mr. Siddharth Banerjee, Adv. Mr. Dhruv Chaddha, Adv. Ms. Gargi Vasistha, Adv. ...for the plaintiff/petitioner

Mr. Sudipto Sarkar, Sr. Adv. Mr. Ratnanko Banerji, Sr. Adv.

Mr. Sanjeev Kapoor, Adv. Mr. Shounak Mitra, Adv. Mr. Nirupam Lodha, Adv. Mr. Madhav Khosla, Adv. Ms. Vaibhavi Pandey, Adv. Mr. Aman Khemka, Adv.

Mr. Hardik Malik, Adv. ...for the defendants

The Court:- As prayed for by both the parties, list this matter on 18

February, 2026 at 2:00 P.M.

(RAVI KRISHAN KAPUR, J.) S.Bag

 
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