The Statesman Limited vs Merlin Projects Ltd. And Anr
2026 Latest Caselaw 3051 Cal/2

Calcutta High Court

The Statesman Limited vs Merlin Projects Ltd. And Anr on 16 April, 2026

   OD-14

                        IN THE HIGH COURT AT CALCUTTA
                             COMMERCIAL DIVISION
                                 ORIGINAL SIDE

                          CS-COM/108/2025
         IA NO: GA-COM/1/2025, GA-COM/3/2026, GA-COM/4/2026

                         THE STATESMAN LIMITED
                                   VS
                      MERLIN PROJECTS LTD. AND ANR.

   BEFORE:
   The Hon'ble JUSTICE ANANYA BANDYOPADHYAY

Date : 16th APRIL, 2026.

Appearance:

Mr. Jayanta Kumar Mitra, Sr. Adv. Mr. Suman Kumar Dutt, Sr. Adv.

Mr. Sakabda Roy, Adv.

Mr. S. N. Dutt, Adv.

Mr. Souvik Ghosh, Adv.

... for the plaintiff

Mr. Abhrajit Mitra, Sr. Adv. Mr. Jishnu Chowdhury, Sr. Adv. Mr. Satadeep Bhattacharyya, Adv.

Ms. Sreeparna Mitra, Adv. Mr. Uttam Sharma, Adv.

Mr. Avidipta Tarafdar, Adv. ... for the defendant no.1

Mr. Anirban Ray, Sr. Adv. Mr. Konisk Kejriwal, Adv. Mr. Dhruv Chaddha, Adv.

Mr. Arjun Ray, Adv.

Mr. Kamran Hussain, Adv. ... for the defendant no.2

The Court:- Heard the submission of the Learned Advocate representing

the Defendant No.1.

The Learned Advocates representing the Plaintiff and defendant no. 2

are present.

Next date be fixed on 21st April, 2026 at 3:00 p.m. for further hearing.

(ANANYA BANDYOPADHYAY, J.)

A Dey