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Emami Paper Mills Limited vs The Owners And Parties Interested In The ...
2026 Latest Caselaw 3041 Cal/2

Citation : 2026 Latest Caselaw 3041 Cal/2
Judgement Date : 16 April, 2026

[Cites 0, Cited by 0]

Calcutta High Court

Emami Paper Mills Limited vs The Owners And Parties Interested In The ... on 16 April, 2026

Author: Arindam Mukherjee
Bench: Arindam Mukherjee
ORDER SHEET

                                                                    OCD-1



                          EC-COM/384/2025
                        IA No. GA-COM/1/2025
                  IN THE HIGH COURT AT CALCUTTA
                      ADMIRALTY JURISDICTION
                            ORIGINAL SIDE
                       (COMMERCIAL DIVISION)


                  EMAMI PAPER MILLS LIMITED
                              VS
 THE OWNERS AND PARTIES INTERESTED IN THE VESSEL M V PH GIANG
                MINH IMO NO. 9481623 AND ANR.


BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE

Date: 16th April, 2026.

Appearance :

Mr. Ratnanko Banerji, Sr. Adv.

Mr. Pranit Bag, Adv.

Mr. Rohit Mukherji, Adv.

Mr. S. Barman Roy, Adv.

Mr. Satyaki Mitra, Adv.

Mr. Amani Kayan, Adv.

Mr. Ratul Deb Banerjee, Adv. Ms. Sohini Mukherjee, Adv.

For the decree-holder.

Mr. S. N. Mookerjee, Sr. Adv. Mr. Shaunak Mitra, Adv.

Mr. Shubrajyoti Mookerjee, Adv.

Mr. Viraj Gupta, Adv.

Ms. Sneha Gond, Adv.

Mr. Souvik Kundu, Adv.

For the judgment debtor no.2.

The Court :- The parties have substantially concluded their

arguments.

The matter shall appear on 12th May, 2026 in order to enable the

learned Senior Advocates representing the parties for any further clarification

or further argument, if any.

The interim order which is in subsistence is extended till 12 th June,

2026 or until further orders whichever is earlier.

(ARINDAM MUKHERJEE, J.)

snn.

 
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