Cholamandalam Investment And Finance ... vs Bipal Agarwal And Anr
2026 Latest Caselaw 2996 Cal/2

Calcutta High Court

Cholamandalam Investment And Finance ... vs Bipal Agarwal And Anr on 13 April, 2026

OC-60
                                  ORDER SHEET

                       IN THE HIGH COURT AT CALCUTTA
                            COMMERCIAL DIVISION
                                ORIGINAL SIDE

                        AP-COM/111/2026
      CHOLAMANDALAM INVESTMENT AND FINANCE COMPANY LIMITED
                               VS
                     BIPAL AGARWAL AND ANR

   BEFORE:
   The Hon'ble JUSTICE GAURANG KANTH

Date : 13th April, 2026.

Appearance:

Ms. Shrayashee Das, Adv.

Mr. Tridibesh Dasgupta, Adv.

Ms. Anukriti Agarwal, Adv.

...for petitioner.

The Court: Report filed by the Receiver is taken on record.

Learned counsel for the petitioner states that the Receiver is still carrying

out her obligations. She prays for an adjournment of three weeks.

Let this matter be listed after four weeks.

(GAURANG KANTH, J.)

R.D Barua