Cholamandalam Investment And Finance ... vs Bipal Agarwal And Anr
2026 Latest Caselaw 2995 Cal/2

Calcutta High Court

Cholamandalam Investment And Finance ... vs Bipal Agarwal And Anr on 13 April, 2026

OC-59
                                  ORDER SHEET

                       IN THE HIGH COURT AT CALCUTTA
                            COMMERCIAL DIVISION
                                ORIGINAL SIDE

                        AP-COM/110/2026
      CHOLAMANDALAM INVESTMENT AND FINANCE COMPANY LIMITED
                               VS
                     BIPAL AGARWAL AND ANR

   BEFORE:
   The Hon'ble JUSTICE GAURANG KANTH

Date : 13th April, 2026.

Appearance:

Ms. Shrayashee Das, Adv.

Mr. Tridibesh Dasgupta, Adv. Ms. Anukriti Agarwal, Adv.

...for petitioner.

The Court: Learned counsel for the petitioner states that the Receiver

appointed by this Court is still carrying out his/her obligations. She prays for

an adjournment of three weeks.

Let this matter be listed after four weeks.

(GAURANG KANTH, J.)

R.D Barua