Mercantile Bank Limited vs Electrical & Electronics Component ...
2026 Latest Caselaw 2975 Cal/2

Citation : 2026 Latest Caselaw 2975 Cal/2
Judgement Date : 13 April, 2026

[Cites 0, Cited by 0]

Calcutta High Court

Mercantile Bank Limited vs Electrical & Electronics Component ... on 13 April, 2026

OD- 30
                                  ORDER SHEET

                     IN THE HIGH COURT AT CALCUTTA
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                              ORIGINAL SIDE

                                   CS/882/1981

                       MERCANTILE BANK LIMITED.
                                  VS
               ELECTRICAL & ELECTRONICS COMPONENT INDS.

BEFORE:
The Hon'ble JUSTICE ANANYA BANDYOPADHYAY

Date: 13th April, 2026.

The Court : None appeared to represent either of the parties.

Let the matter be adjourned for the day.

(ANANYA BANDYOPADHYAY, J) A.Dey

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