Smt. Usha Gupta And Ors vs Parimal Ghosh And Ors
2026 Latest Caselaw 2974 Cal/2

Calcutta High Court

Smt. Usha Gupta And Ors vs Parimal Ghosh And Ors on 13 April, 2026

OD- 1
                                  ORDER SHEET

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE

                                  CS/391/2013
                                IA NO: GA/4/2026

                           SMT. USHA GUPTA AND ORS
                                      VS
                            PARIMAL GHOSH AND ORS


BEFORE:
THE HON'BLE JUSTICE ANANYA BANDYOPADHYAY

Date: 13th April, 2026

Appearance:

Mr. Aman Agarwal, Adv.

Mr. Bikas Kumar Singh, Adv.

...for the plaintiff no. 3

Mr. Subhrangsu Maiti, Adv.

... for the defendant no. 1

Mr. Supriya Ranjan Saha, Adv.

... for the defendant no. 7

The Court:- The Learned Advocate representing the defendant nos.

1 and 7 submitted to have filed an application in compliance with the

order dated 24th March, 2026. However, the Department had pointed

out certain defects and the application, as aforesaid, had been affirmed

afresh and is to be filed in the Department during the course of the day.

A copy of the aforesaid application has been served upon the Learned

Advocate representing the plaintiff no. 3.

Next date be fixed on 10th June, 2026.

(ANANYA BANDYOPADHYAY, J.)

DB