Insurance vs Board Of Trustees For Port Of Kolkata
2026 Latest Caselaw 2966 Cal/2

Citation : 2026 Latest Caselaw 2966 Cal/2
Judgement Date : 13 April, 2026

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Calcutta High Court

Insurance vs Board Of Trustees For Port Of Kolkata on 13 April, 2026

OD- 19
                                  ORDER SHEET

                     IN THE HIGH COURT AT CALCUTTA
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                              ORIGINAL SIDE

                                   CS/138/2005

                    AMERICAN INTERN.UNDER WRITERS
                              INSURANCE
                                  VS
                 BOARD OF TRUSTEES FOR PORT OF KOLKATA

BEFORE:
The Hon'ble JUSTICE ANANYA BANDYOPADHYAY

Date: 13th April, 2026.

The Court : None appeared to represent either of the parties.

Let the matter be adjourned for the day.

(ANANYA BANDYOPADHYAY, J)

A.Dey

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