Limited And Anr vs Tirupati Vincom Private Limited
2026 Latest Caselaw 2964 Cal/2

Calcutta High Court

Limited And Anr vs Tirupati Vincom Private Limited on 13 April, 2026

Author: Debangsu Basak

Bench: Debangsu Basak

OCD-3

                           IA No.GA-COM/1/2026
                           WITH CS-COM/70/2025
                              In APOT/60/2026

                      IN THE HIGH COURT AT CALCUTTA
                         Commercial Appellate Division
                               ORIGINAL SIDE


                                       JAGRATI TRADE SERVICES PRIVATE
                                       LIMITED AND ANR.

                                                  -VERSUS-
                                       TIRUPATI VINCOM PRIVATE LIMITED
                                       AND ORS.

BEFORE:
The Hon'ble JUSTICE DEBANGSU BASAK
              -AND-
The Hon'ble JUSTICE MD. SHABBAR RASHIDI
Date: 13th April, 2026

                                                                          Appearance:
                                                             Mr. Debangsu Dinda, Adv.
                                                            Mr. Jai Kumar Surana, Adv.
                                                              Mr. Abhimanyu Roy, Adv.
                                                                Mr. Dhruv Surana, Adv.
                                                                     ...for the appellant.

                                                             Ms. Sneha Singhania, Adv.
                                                              Ms. Sreenita Thaker, Adv.
                                                              ...for the respondent No.1.

The Court :- It is submitted on behalf of the appellant that, since one

of us do not take up matters relating to the appellant no.2, the Court should

recuse.

Prayer of the appellant is opposed on behalf of the respondent.

Be that as it may, since one of us (Debangsu Basak, J.) do not take

up matters relating to appellant no.2, it would be appropriate to release the

matter.

Accordingly, APOT/60/2026 along with all connected applications are

released from the list.

(DEBANGSU BASAK, J.)

(MD. SHABBAR RASHIDI, J.)

A/s.