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M/S Electronica Finance Limited vs M/S Fine Print Process And Ors
2026 Latest Caselaw 2962 Cal/2

Citation : 2026 Latest Caselaw 2962 Cal/2
Judgement Date : 13 April, 2026

[Cites 0, Cited by 0]

Calcutta High Court

M/S Electronica Finance Limited vs M/S Fine Print Process And Ors on 13 April, 2026

OCD-10

                                   ORDER SHEET

                        IN THE HIGH COURT AT CALCUTTA
                             COMMERCIAL DIVISION
                                 ORIGINAL SIDE

                                 AP-COM/236/2026

                      M/S ELECTRONICA FINANCE LIMITED
                                      VS
                       M/S FINE PRINT PROCESS AND ORS

    BEFORE:
    The Hon'ble JUSTICE GAURANG KANTH

Date: 13th April, 2026.

The Court: None appears for the parties.

In the interest of justice, adverse orders are deferred.

Let this matter be listed on 22nd April, 2026.

(GAURANG KANTH, J.)

S. Mandi AR(CR)

 
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