Citation : 2026 Latest Caselaw 2952 Cal/2
Judgement Date : 13 April, 2026
OD- 6-14
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
ORDINARY ORIGINAL CIVIL JURISDICTION
ORIGINAL SIDE
A NO. GA/4/2023
In
CS/1444/1942
ABDUL KHAIR
Vs
NASHIR HOSSAIN
IA NO. GA/5/2023
In
CS/1444/1942
ABDUL KHAIR
Vs
NASHIR HOSSAIN
IA NO. GA/6/2023
In
CS/1444/1942
ABDUL KHAIR
Vs
NASHIR HOSSAIN
IA NO. GA/7/2023
In
CS/1444/1942
ABDUL KHAIR
Vs
NASHIR HOSSAIN
IA NO. GA/8/2023
In
CS/1444/1942
ABDUL KHAIR
Vs
NASHIR HOSSAIN
IA NO. GA/9/2023
In
CS/1444/1942
ABDUL KHAIR
Vs
NASHIR HOSSAIN
IA NO. GA/10/2023
In
CS/1444/1942
ABDUL KHAIR
Vs
2
NASHIR HOSSAIN
IA NO. GA/11/2024
In
CS/1444/1942
ABDUL KHAIR
Vs
NASHIR HOSSAIN
IA NO. GA/12/2024
In
CS/1444/1942
ABDUL KHAIR
Vs
NASHIR HOSSAIN
BEFORE:
THE HON'BLE JUSTICE ANANYA BANDYOPADHYAY
Date: 13th April, 2026
Appearance:
Mr. Sardar Amjad Ali, Sr. Adv.
Mr. Abdul Wajid, Adv.
...For the Applicants (in IA GA/4/2023 to GA/12/2024)
The Court:- On the prayer of the Learned Senior Advocate representing
the applicant, next date be fixed on 9th June, 2026 at 2:30 P.M.
(ANANYA BANDYOPADHYAY, J.)
JM
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