Biswanath Mitra vs K. C. Basu
2026 Latest Caselaw 2901 Cal/2

Calcutta High Court

Biswanath Mitra vs K. C. Basu on 10 April, 2026

OD-3-21

                     ORDER SHEET

            IN THE HIGH COURT AT CALCUTTA
          ORDINARY ORIGINAL CIVIL JURISDICTION
                     ORIGINAL SIDE


                   IA NO. GA/9/2024
                    In CS/220/1868

                   BISWANATH MITRA
                          Vs
                      K. C. BASU

                          And

                   IA NO. GA/12/2025
                     In CS/220/1868

                   BISWANATH MITRA
                          Vs
                      K. C. BASU

                          And

                   IA NO. GA/13/2025
                     In CS/220/1868

                   BISWANATH MITRA
                          Vs
                      K. C. BASU

                          And

                   IA NO. GA/14/2025
                     In CS/220/1868

                   BISWANATH MITRA
                          Vs
                      K. C. BASU

                          And

                   IA NO. GA/15/2025
                     In CS/220/1868

                   BISWANATH MITRA
                          Vs
                      K. C. BASU
         2

      And

IA NO. GA/16/2025
  In CS/220/1868

BISWANATH MITRA
       Vs
   K. C. BASU

      And

IA NO. GA/17/2025
  In CS/220/1868

BISWANATH MITRA
       Vs
   K. C. BASU

      And

IA NO. GA/18/2025
  In CS/220/1868

BISWANATH MITRA
       Vs
   K. C. BASU

      And

IA NO. GA/19/2025
  In CS/220/1868

BISWANATH MITRA
       Vs
   K. C. BASU

      And

IA NO. GA/20/2025
  In CS/220/1868

BISWANATH MITRA
       Vs
   K. C. BASU

      And
         3

IA NO. GA/21/2025
  In CS/220/1868

BISWANATH MITRA
       Vs
   K. C. BASU

      And

IA NO. GA/22/2025
  In CS/220/1868

BISWANATH MITRA
       Vs
   K. C. BASU

      And

IA NO. GA/23/2025
  In CS/220/1868

BISWANATH MITRA
       Vs
   K. C. BASU

      And

IA NO. GA/24/2025
  In CS/220/1868

BISWANATH MITRA
       Vs
   K. C. BASU

      And

IA NO. GA/25/2025
  In CS/220/1868

BISWANATH MITRA
       Vs
   K. C. BASU

      And

IA NO. GA/26/2025
  In CS/220/1868
                               4

                      BISWANATH MITRA
                             Vs
                         K. C. BASU

                            And

                      IA NO. GA/27/2025
                        In CS/220/1868

                      BISWANATH MITRA
                             Vs
                         K. C. BASU

                            And

                      IA NO. GA/28/2025
                        In CS/220/1868

                      BISWANATH MITRA
                             Vs
                         K. C. BASU

                            And

                      IA NO. GA/29/2025
                        In CS/220/1868

                      BISWANATH MITRA
                             Vs
                         K. C. BASU



BEFORE :
HON'BLE JUSTICE ANANYA BANDYOPADHYAY
Dated: 10th April, 2026

                                                             Appearance :
                                                   Mr. Souvick Mitra, Adv.
                                                          Ms. S. Ray, Adv.
                                                        ...for the Trustees

                                                Ms. Piyali Sengupta, Adv.
                                                 Ms. Manisha Nath, Adv.
                                                Ms. Gulnez Quraishi, Adv.
                                   ...for KMC (GA/12/2025 to GA/27/2025)

                                              Mr. Rishav Deb Barman, Adv.
                              ...for Sovabazar Byabsayi Samiti in GA/9/2024
                                        5

                                                       Mr. Shyamal Chakraborty, Adv.
                                                            Mr. Jayanta Kr. Dhar, Adv.
                                                  Mr. Nayan Ranjan Chakraborty, Adv.
                                     ... for the opposite party nos. 2&3 in GA/25/2025


      The Court:- The Learned Advocate representing the petitioner in

GA/25/2025 has filed an application for amendment of the petition in

compliance with the order dated 15 th December, 2025. A copy of the same is to

be served upon the respective respondents.

Next date be fixed on 21st May, 2026.

(ANANYA BANDYOPADHYAY, J.)

DB