Dutta Vinimay Private Limited vs Dinesh Singh
2026 Latest Caselaw 2795 Cal/2

Calcutta High Court

Dutta Vinimay Private Limited vs Dinesh Singh on 8 April, 2026

Author: Aniruddha Roy

Bench: Aniruddha Roy

OC-24 to 27
               In the High Court at Calcutta
                   Commercial Division
                      Original Side
                   IA No. GA-COM/2/2025
                     In CS-COM/76/2025

               DUTTA VINIMAY PRIVATE LIMITED
                            VS
                       DINESH SINGH

                           AND

                   IA No. GA-COM/3/2025
                     In CS-COM/76/2025

               DUTTA VINIMAY PRIVATE LIMITED
                            VS
                       DINESH SINGH

                   IA No. GA-COM/4/2025
                     In CS-COM/76/2025

               DUTTA VINIMAY PRIVATE LIMITED
                            VS
                       DINESH SINGH

                           AND

                   IA No. GA-COM/5/2025
                     In CS-COM/76/2025

               DUTTA VINIMAY PRIVATE LIMITED
                            VS
                       DINESH SINGH

  BEFORE:
  The Hon'ble JUSTICE ANIRUDDHA ROY
  Date : April 8, 2026.
                                                        Appearance:
                                            Mr. Varun Kothari, Adv.
                                          Ms. Sreetama Biswas, Adv.
                                                   ... for the plaintiff

                                 Ms. Aishwarya Gopalakrishnan, Adv.
                                         Ms. Suparna Kashyap, Adv.
                                                ... for the defendant
                                          2


             The Court: Mr. Varun Kothari, learned Advocate appears for the

plaintiff.

             Ms. Aishwarya Gopalakrishnan, learned Advocate appears for

the defendant.

             On the prayer of learned Advocate for the plaintiff, time to file

affidavit in reply in IA No. GA-COM/2/2025 stands extended till today.

The affidavit in reply filed in Court today is taken on record.

             Similarly, affidavit in opposition in IA No. GA-COM/3/2025

filed in Court today is taken on record.

             Identically, affidavits in opposition to the supplementary affidavit

in IA No. GA-COM/4/2025 and GA-COM/5/2025 are also taken on

record.

             Copies of the above affidavits have already been served upon the

defendant.

             IA No.GA-COM/4/2025 is an application filed by the defendant

for rejection of plaint, which shall be heard first on the next day.

             On the prayer of learned Advocate for the plaintiff, the matter

shall appear under the heading "Adjourned Motion" on April 13, 2026.




                                                        (ANIRUDDHA ROY, J.)




Sbghosh




      IA No. GA-COM/2/2025, GA-COM/3/2025, GA-COM/4/2025 and GA-COM/5/2025
                                In CS-COM/76/2025
                                       A.R., J.