Pawan Properties vs Radha Devi Agarwal And Ors
2026 Latest Caselaw 2787 Cal/2

Calcutta High Court

Pawan Properties vs Radha Devi Agarwal And Ors on 8 April, 2026

  OD-10
                               ORDER SHEET
                      IN THE HIGH COURT AT CALCUTTA
                    ORDINARY ORIGINAL CIVIL JURISDICTION
                               ORIGINAL SIDE

                               IA NO. GA/5/2026
                                       In
                                 EC/593/2014

                          PAWAN PROPERTIES
                                  Vs
                      RADHA DEVI AGARWAL AND ORS

  BEFORE:
  The Hon'ble JUSTICE ANANYA BANDYOPADHYAY
  Date : 08th APRIL, 2026.


                                                                                    Appearance:
                                                                               Mr. I. Saha, Adv.
                                                                      Mr. S. Nand Pandey, Adv.
                                                                          For the decree holder

                                                                       Ms. Noelle Banerjee, Adv.
                                                                    Mr. S. Mukhopadhyay, Adv.
                                                                             Mr. A. Ghosh, Adv.
                                                                           Mr. A. Chandra, Adv.
                                                                               Mrs. A. Dey, Adv.
                                                                             Ms. N. Gupta, Adv.
                                                          For the Defendant Nos.1, 3, 4, 5 and 7

                                                                        Mr. Rupak Ghosh, Adv.
                                                                        Mr. Varun Kothari, Adv.
                                                                         Mr. Nikunj Berlia, Adv.
                                                                         Ms. Urvashi Jain, Adv.
                                                                           Ms. Arfa Jabeen, Adv.
                                                                  For the judgment debtor no. 2


      The Court : The report filed by the SI, Hare Street PS addressing the

Assistant Registrar, Original Side, High Court at Calcutta be kept on record.

      Pursuant to the direction of this Court vide Order dated 2 nd April, 2026,

Learned Advocate Mr. Ishaan Saha, appeared and submitted his intention to

represent the Decree-Holder. He further submitted his incapacity to obtain 'no

objection' from the erstwhile advocate-on-record. However, he undertakes to

file the Vakalatnama prior to the next date of hearing.
                                           2


        The report filed by the Inspector-in-Charge, Baguiati Police Station

addressed to the Learned Public Prosecutor, High Court at Calcutta stated the

Respondent No.6 to have expired annexing a copy of the death certificate. Let

the same communication dated 6 th April, 2026 be kept on record.

Next date be fixed on 16th April, 2026.

(ANANYA BANDYOPADHYAY, J.)

A Dey