The Statesman Limited vs Merlin Projects Ltd. And Anr
2026 Latest Caselaw 2778 Cal/2

Calcutta High Court

The Statesman Limited vs Merlin Projects Ltd. And Anr on 8 April, 2026

OD-21
                                  ORDER SHEET

                       IN THE HIGH COURT AT CALCUTTA
                            COMMERCIAL DIVISION
                                ORIGINAL SIDE

                          CS-COM/108/2025
         IA NO: GA-COM/1/2025, GA-COM/3/2026, GA-COM/4/2026

                          THE STATESMAN LIMITED
                                    VS
                       MERLIN PROJECTS LTD. AND ANR.


BEFORE:
THE HON'BLE JUSTICE ANANYA BANDYOPADHYAY

Date: 8th April, 2026 Appearance:

Mr. Jayanta Kumar Mitra, Sr. Adv. Mr. Suman Kumar Dutt, Sr. Adv.

Mr. Sakabda Roy, Adv.

Mr. Dipranjan Mukhopadhyay, Adv.

Mr. Sourth Nath Dutt, Adv. Mr. Souvik Ghosh, Adv.

... for the plaintiff

Mr. Abhrajit Mitra, Sr. Adv. Mr. Jishnu Chowdhury, Sr. Adv.

Ms. Rajshree Kajaria, Adv. Mr. Satadeep Bhattacharyya, Adv.

Ms. Sreeparna Mitra, Adv. Mr. Uttam Sharma, Adv.

Mr. Avidipta Tarafdar, Adv. ... for the defendant no.1

Mr. Anirban Ray, Sr. Adv. Mr. Konisk Kejriwal, Adv. Mr. Dhruv Chaddha, Adv.

Mr. Arjun Ray, Adv.

Mr. Kamran Hussain, Adv. ... for the defendant no.2

The Court:- Heard the submission of the Learned Advocate

representing the plaintiff.

The Learned Advocates representing the defendant no. 1 and

defendant no. 2 are present.

Next dated be fixed on 16th April, 2026 at 12:00 p.m. for further

hearing.

(ANANYA BANDYOPADHYAY, J.)

DB