Tara Properties Private Limited vs Arcl Organics Limited
2026 Latest Caselaw 2771 Cal/2

Calcutta High Court

Tara Properties Private Limited vs Arcl Organics Limited on 8 April, 2026

OD-13 to 15

                         ORDER SHEET
                IN THE HIGH COURT AT CALCUTTA
              ORDINARY ORIGINAL CIVIL JURISDICTION
                         ORIGINAL SIDE

                        IA NO. GA/1/2025
                                In
                           EC/69/2024

               TARA PROPERTIES PRIVATE LIMITED
                             Vs
                    ARCL ORGANICS LIMITED

                        IA NO. GA/2/2026
                                In
                           EC/69/2024

               TARA PROPERTIES PRIVATE LIMITED
                             Vs
                    ARCL ORGANICS LIMITED

                        IA NO. GA/3/2026
                                In
                           EC/69/2024

               TARA PROPERTIES PRIVATE LIMITED
                             Vs
                    ARCL ORGANICS LIMITED


BEFORE:
The Hon'ble JUSTICE ANANYA BANDYOPADHYAY

Date : 08th APRIL, 2026.

Appearance:

Mr. Aniruddha Mitra, Sr. Adv.

Mr. Debraj Sahu, Adv.

Ms. Sormi Dutta, Adv.

...For the Petitioner

Mr. Rotnanko Banerji, Sr. Adv.

Mr. Jishnu Chowdhury, Sr. Adv.

Mr. Arik Banerjee, Adv.

Mr. Rajib Mullick, Adv.

Ms. D. Agarwal, Adv.

...For the Judgment Debtor

The Court : In compliance with the Order dated 24 th March, 2026, the

Learned Advocate representing the Judgment Debtor has filed affidavit showing

chart of calculation as sought by this Court. Let the same be kept on record.

The pleadings as far as GA/2/2026 is concerned are completed.

The Learned Advocate representing the Judgment Debtor has filed

affidavit-in-opposition in GA/3/2026.

The Learned Advocate representing the Decree-Holder seeks time to file

affidavit-in-reply to the same.

Affidavit-in-reply is to be filed on the next date of hearing.

Next date be fixed on 27th April, 2026.

The interim order granted earlier is extended till 27 th April, 2026.

(ANANYA BANDYOPADHYAY, J.)

A Dey