Bhanu Proprties & Anr vs Reserve Bank Of India & Anr
2026 Latest Caselaw 2756 Cal/2

Calcutta High Court

Bhanu Proprties & Anr vs Reserve Bank Of India & Anr on 7 April, 2026

Author: Rajasekhar Mantha

Bench: Rajasekhar Mantha

OD-9

                         IN THE HIGH COURT AT CALCUTTA
                          CIVIL APPELLATE JURISDICTION
                                  ORIGINAL SIDE


                                 APOT/299/2025
                           IA NO:GA/1/2025, GA/2/2025

                           BHANU PROPRTIES & ANR.
                                    VS.
                         RESERVE BANK OF INDIA & ANR.


     BEFORE:
     The Hon'ble JUSTICE RAJASEKHAR MANTHA
                       And
     The Hon'ble JUSTICE RAI CHATTOPADHYAY
     Date : 7th April, 2026.
                                                                       Appearance :
                                                                 Ms. Soni Ojha,Adv.
                                                           Mr. Pramit Biswas,Adv.
                                                      .    ... ..for respondent no. 2.

The Court:- Having heard Learned Counsel for the Respondent No. 2,

let this matter stand adjourned and be listed on the 5th of May, 2026.

(RAJASEKHAR MANTHA, J.)

(RAI CHATTOPADHYAY, J.)

s.chandra