Ghanshyam Bagree & Ors vs Smt. Radha Bagree & Ors
2026 Latest Caselaw 2731 Cal/2

Calcutta High Court

Ghanshyam Bagree & Ors vs Smt. Radha Bagree & Ors on 7 April, 2026

  OD-22

                                ORDER SHEET
                       IN THE HIGH COURT AT CALCUTTA
                     ORDINARY ORIGINAL CIVIL JURISDICTION
                                ORIGINAL SIDE

                           CS/1736/1959
        IA NO: GA/1/1996(Old No:GA/156/1996), GA/2/1997(Old
  No:GA/1417/1997), GA/3/1997(Old No:GA/3276/1997), GA/4/1997(Old
 No:GA/505/1997), GA/10/1999(Old No:GA/1983/1999), GA/11/1999(Old
 No:GA/883/1999), GA/19/2002(Old No:GA/1382/2002), GA/23/2002(Old
 No:GA/3336/2002), GA/35/2006(Old No:GA/2602/2006), GA/46/2019(Old
 No:GA/705/2019), GA/49/2021, GA/51/2022, GA/53/2022, GA/56/2023

                         GHANSHYAM BAGREE & ORS
                                    VS
                         SMT. RADHA BAGREE & ORS.


  BEFORE:
  The Hon'ble JUSTICE ANANYA BANDYOPADHYAY

Date : 07th APRIL, 2026.

Appearance:

Mr. Anurag Bagaria, Adv.

For the Defendant No. 1A/2A

Mr. Aritra Basu, Adv.

Ms. S. Gandhi, Adv.

Ms. R. Kedia, Adv.

For the Defendant No. 3A

Mr. Rati Prasad Mookerjee, Adv.

For the Receiver

The Court:- The report submitted by the Registrar, Original Side dated

6th April, 2026 stating the status of service of notice upon the respective parties

be kept on record.

The Registrar, Original Side is to serve a copy of the report along with

the forwarding receipt from the police station upon the Learned Advocates

representing the respective parties on an application.

The Learned Receiver is to file a consolidated statement of accounts

dealing with the fixed deposits respectively after obtaining the information in

respect of the same from the Punjab National Bank at his own accord.

The Learned Advocate representing the Defendant No.3A is to assist the

Learned Receiver in terms of the fixed deposit accounts to his knowledge.

Mr. Anurag Bagaria, the Learned Advocate intends to represent the

Defendant No. 1A/2A and undertakes to file the Vakalatnama during the

course of this week.

Next date be fixed on 19th May, 2026.

(ANANYA BANDYOPADHYAY, J.)

A Dey