Smt. Chandrani Ghosh (Choudhury) And ... vs Jayajit Choudhury And Ors
2026 Latest Caselaw 2709 Cal/2

Calcutta High Court

Smt. Chandrani Ghosh (Choudhury) And ... vs Jayajit Choudhury And Ors on 7 April, 2026

Author: Arindam Mukherjee

Bench: Arindam Mukherjee

O-17 and 52

                             ORDER SHEET

                    IN THE HIGH COURT AT CALCUTTA
               EXTRAORDINARY ORIGINAL CIVIL JURISDICTION
                             ORIGINAL SIDE


                           IA No. GA/4/2025
                                   In
                              EOS/1/2025

              SMT. CHANDRANI GHOSH (CHOUDHURY) AND ANR.
                                  VS
                      JAYAJIT CHOUDHURY AND ORS.

                           IA No. GA/7/2025
                                   In
                              EOS/1/2025

              SMT. CHANDRANI GHOSH (CHOUDHURY) AND ANR.
                                  VS
                      JAYAJIT CHOUDHURY AND ORS.



BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE

Date: 7th April, 2026.

Appearance:

Mr. Swapan Kumar Mazumdar, Adv.

Mr. Saptarshi Mazumdar, Adv.

For the plaintiffs.

Mr. Supratim Laha, Adv.

Mr. Sannidhya Datta, Adv.

Mr. Sidhant Chowdhary, Adv.

For the defendant no.1.

Mr. Ranjit Singh, Adv.

Mr. Aman Singh, Adv.

Mr. Tutul Das, Adv.

Ms. S. Mukherjee, Adv.

Ms. Rupsa Majumdar, Adv.

For the defendant nos. 4 and 9.

Re: IA No. GA/4/2025 in EOS/1/2025

After hearing the parties, the interim order which is in subsistence till

17th April, 2026 is extended till 12th June, 2026 or until further orders

whichever is earlier.

Let this matter appear in the monthly list of May, 2026.

Re: IA No. GA/7/2025 in EOS/1/2025

The affidavit filed on behalf of the defendant No. 4 and the affidavit-in-

reply on behalf of the defendant No.1 filed in Court today are taken on record.

Let this matter appear in the monthly list of May, 2026.

(ARINDAM MUKHERJEE, J.)

snn.