Sri Sri Iswar Gopal Jew And Anr vs Anjana De
2026 Latest Caselaw 2672 Cal/2

Calcutta High Court

Sri Sri Iswar Gopal Jew And Anr vs Anjana De on 6 April, 2026

Author: Arindam Mukherjee

Bench: Arindam Mukherjee

O-9



                                 ORDER SHEET

                    IN THE HIGH COURT AT CALCUTTA
                  ORDINARY ORIGINAL CIVIL JURISDICTION
                             ORIGINAL SIDE

                               IA No. GA/2/2025
                                       In
                                  CS/88/2025
                     SRI SRI ISWAR GOPAL JEW AND ANR.
                                    VERSUS
                                  ANJANA DE


BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE

Date: 6th April, 2026.

Appearance:

Mr. Abhrajit Mitra, Sr. Adv.

Mr. Soumabho Ghose, Adv.

Mr. Aritra Basu, Adv.

Mr. Victor Chatterjee, Adv.

For the plaintiffs/petitioners.

Mr. Biswajit Chatterjee, Adv.

Md. Shakir, Adv.

Ms. Sumitra Das, Adv.

Mr. Prasenjit Saha, Adv.

For the defendant.

The Court:- Supplementary affidavit on behalf of the defendant and

plaintiffs' reply thereto filed in Court today are taken on record.

The parties have submitted regarding the monthly expenses to be

incurred for defraying the monthly expenses to be paid to different persons and

agencies for collecting rent, accounts, printing, stationery, cleaning etc. The

facts and figures as to the monthly expenses provided by the defendant which

appears at page-24 of the supplementary affidavit affirmed by the defendant on

23rd March, 2026 has been scrutinised head wise and item wise.

Let the parties calculate the monthly expenses in the light of the

discussion made in the Court today.

Let this matter appear on 9th April, 2026.

(ARINDAM MUKHERJEE, J.)

snn.