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Sharad Subramanyan vs Soumi Majumdar And Anr
2026 Latest Caselaw 2640 Cal/2

Citation : 2026 Latest Caselaw 2640 Cal/2
Judgement Date : 2 April, 2026

[Cites 0, Cited by 0]

Calcutta High Court

Sharad Subramanyan vs Soumi Majumdar And Anr on 2 April, 2026

Author: Debangsu Basak
Bench: Debangsu Basak
OD-1                                                                                 2026:CHC-OS:90-DB
                               APD/16/2023
                              WITH TS/15/2016

                      IN THE HIGH COURT AT CALCUTTA
                          Civil Appellate Jurisdiction
                                ORIGINAL SIDE


                                      IN THE GOODS OF:
                                      REBA MITRA (DEC)
                                            -AND-
                                      SHARAD SUBRAMANYAN
                                            -VERSUS-
                                      SOUMI MAJUMDAR AND ANR.

BEFORE:
The Hon'ble JUSTICE DEBANGSU BASAK
              -AND-
The Hon'ble JUSTICE MD. SHABBAR RASHIDI
Date: 2nd April, 2026
                                                                          Appearance:
                                                            Mr. Subhabrata Dutta, Adv.
                                                                 Mr. Aranya Saha, Adv.
                                                                 Mr. A. Agarwalla, Adv.
                                                                 Mr. S. Majumdar, Adv.
                                                                     ...for the appellant.

                                                              Mr. Nilay Sengupta, Adv.
                                                              Ms. Sayanti Nandi, Adv.
                                                                  ...for the respondent.

The Court :- Typographical error in the judgment and order dated

March 11, 2026 is mentioned at the behest of the parties.

Department will replace the words "City Civil Court at Kolkata" in

paragraph 11 of such judgment and order with the words "Second Civil Judge,

Senior Division, Alipore".

Department will incorporate such words in the judgment and order

dated March 11, 2026.

2026:CHC-OS:90-DB The other portion of the judgment and order dated March 11, 2026

will remain same.

(DEBANGSU BASAK, J.)

(MD. SHABBAR RASHIDI, J.)

A/s.

 
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