J K Engineering Private Limited vs Ane Industries Private Limited
2026 Latest Caselaw 2639 Cal/2

Calcutta High Court

J K Engineering Private Limited vs Ane Industries Private Limited on 2 April, 2026

Author: Aniruddha Roy

Bench: Aniruddha Roy

OCD-7

                         In The High Court at Calcutta
                             Commercial Division
                                Original Side

                           IA NO. GA-COM/3/2025
                            In CS-COM/834/2024

                    J K ENGINEERING PRIVATE LIMITED
                                  Vs
                    ANE INDUSTRIES PRIVATE LIMITED

BEFORE:
The Hon'ble JUSTICE ANIRUDDHA ROY

Date : April 2, 2026.

Appearance:

Mr. Anirban Ray, Sr. Adv.

Mr. Jayanta Sengupta, Adv.

Mr. Sounak Banerjee, Adv.

Mr. Sanjib Bandyapadhyay, Adv. Ms. Anamika Karmakar, Adv.

Ms. Jiniya Deb, Adv.

Ms. Maubani Koley, Adv.

...for the plaintiff.

Mr. Jayanta Kumar Mitra, Sr. Adv.

Mr. Sarbajit Mukherjee, Adv.

Mr. Asit Kumar De, Adv.

Mr. Sourjya Roy, Adv.

...for the defendant.

The Court: Mr. Anirban Ray, learned senior advocate appearing for

the plaintiff has concluded his submissions opposing the revocation

application filed by the defendant.

Mr. Jayanta Kumar Mitra, learned senior advocate appearing for the

defendant-applicant shall reply on the next day but only on the point of law.

On the joint prayer of the parties, the matter shall appear under the

heading "For Orders" on April 21, 2026.

The parties shall file their respective written notes on the next day.

(ANIRUDDHA ROY, J.)

Arsad