Sanjay Kumar Singh vs The State Of West Bengal And Ors
2026 Latest Caselaw 2636 Cal/2

Calcutta High Court

Sanjay Kumar Singh vs The State Of West Bengal And Ors on 2 April, 2026

OD 1 & 2

                           ORDER SHEET

                  IN THE HIGH COURT AT CALCUTTA
                    Constitutional Writ Jurisdiction
                            ORIGINAL SIDE

                            WPO/59/2021

                      SANJAY KUMAR SINGH
                              VS
               THE STATE OF WEST BENGAL AND ORS.


                           WPO/60/2021
                              WITH
                          WPA/21651/2014
                          WPA/24008/2010
                          WPA/9543/2017

                        NITYA NAND OJHA
                               VS
               THE STATE OF WEST BENGAL AND ORS.



  BEFORE:
  The Hon'ble JUSTICE RAI CHATTOPADHYAY

Date: 2nd April, 2026.

Appearance:

Mr. Anjan Bhattacharya, Adv.

Ms. Anita Shaw, Adv.

Ms. Seema Thakur, Adv.

...for the petitioner

Mr. Mohit Gupta, Adv.

...for the petitioner WPA 24008 of 2010

Ms. Koyeli Bhattacharya, Adv.

Mr. Bibek Dutta, Adv.

...W.B.B.S.E.

Mr. Sakti Pada Jana, Adv.

...for the School

The Court: All the writ petitions as above are connected and pertain with a

common disputed issue.

Mr. Jana, learned advocate appearing for the petitioner in WPA No.25826

of 2018 submits for incorporation of this writ petition too with the writ petitions

listed today.

Office is directed to do as prayed for and mention above.

Let all the instant writ petitions including WPA No.25826 of 2018 be listed

on the next date of sitting of the Court under the same heading.

(RAI CHATTOPADHYAY, J.) B.Pal