Lakhotia Infra Projects Ltd vs Gautam Dhandhania And Ors
2026 Latest Caselaw 2622 Cal/2

Calcutta High Court

Lakhotia Infra Projects Ltd vs Gautam Dhandhania And Ors on 2 April, 2026

Author: Arindam Mukherjee

Bench: Arindam Mukherjee

OD-11 & 12                                                 ORDER SHEET


                    IN THE HIGH COURT AT CALCUTTA
                  ORDINARY ORIGINAL CIVIL JURISDICTION
                             ORIGINAL SIDE

                             IA No.GA/1/2024
                                    IN
                               CS/170/2024
                       LAKHOTIA INFRA PROJECTS LTD.
                                    VS
                       GAUTAM DHANDHANIA AND ORS.

                             IA No.GA/2/2025
                                    IN
                               CS/170/2024
                       LAKHOTIA INFRA PROJECTS LTD.
                                    VS
                       GAUTAM DHANDHANIA AND ORS.


BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE

Date: 2nd April, 2026.

Appearance:

Mrs. Manju Bhuteria, Sr. Adv.Mr. Pradip Sancheti, Adv.

Ms. Arundhuti Roy Barmon, Adv.

For plaintiff Mr. Ayan Dutta, Adv.Mr. Sk. Mohinuddin, Adv.

For defendant no.1 Ms. Saheli Sen, Adv., Rajib Mullick, Adv.. Ms. Rupjaani Sen, Adv., Mr. Anuran Karmakar, Adv.

For defendant no.3

The Court: The plaintiff commences argument in reply with regard to

the recent judgment delivered by the Division Bench of this Court and

substantially concludes the same.

According to the plaintiff, the ratio laid down in the said judgment is not

applicable to the plaintiff's case, on the contrary, it goes against the defendants

wherein the defendants have contended that the suit as framed is not

maintainable since it arises out of a commercial dispute.

Let these matters appear in the list on 30 th April, 2026.

(ARINDAM MUKHERJEE, J.)

Sb/