Pravin Kumar vs Itc Limited And Ors
2026 Latest Caselaw 2568 Cal/2

Calcutta High Court

Pravin Kumar vs Itc Limited And Ors on 1 April, 2026

Author: Supratim Bhattacharya

Bench: Sabyasachi Bhattacharyya, Supratim Bhattacharya

OD-3 & 4

                           IN THE HIGH COURT AT CALCUTTA
                            CIVIL APPELLATE JURISDICTION
                                       ORIGINAL SIDE

                                TEMPAPO-IPD/6/2025
                                   PRAVIN KUMAR
                                         VS
                                ITC LIMITED AND ORS

                                     OCOT/7/2025
                                   PRAVIN KUMAR
                                         VS
                                ITC LIMITED AND ORS

BEFORE :
THE HON'BLE JUSTICE SABYASACHI BHATTACHARYYA
THE HON'BLE JUSTICE SUPRATIM BHATTACHARYA
Date : 1st April, 2026

                                                                                   Appearance:
                                                                       Mr. Tilak Bose, Sr. Adv.
                                                              Mr. Soumya Roy Chowdhury, Adv.
                                                                           Ms. Sristi Kaul, Adv.
                                                                       Mr. Suryaneel Das, Adv.
                                                                      Mr. Dhruv Chandra, Adv.
                                                                         Mr. Chiranjit Pal, Adv.
                                                                      Ms. Oindrila Ghosal, Adv.
                                                                                 ...for appellant

                                                                      Mr. S.N. Mookerjee, Sr. Adv.
                                                                   Mr. Ranjan Bachawat, Sr. Adv.
                                                                  Mr. Ratnanko Banerjee, Sr. Adv.
                                                                       Mr. Sarathi Dasgupta, Adv.
                                                                      Mr. Saurodip Banerjee, Adv.
                                                                      Mr. Naman Choudhury, Adv.
                                                                           Mr. Aayush Sinha, Adv.
                                                                              Mr. B. Garodia, Adv.
                                                                                Mr. V. Gupta, Adv.
                                                                          Ms. Mallika Bothra, Adv.
                                                                                 ...for respondents

1. The Court:- Heard in part.

2. List the matter for further hearing on April 8, 2026.

(SABYASACHI BHATTACHARYYA, J.)

(SUPRATIM BHATTACHARYA, J)

Pkd.