Itc Limited vs Gold Step Tobacco Private Limited And ...
2026 Latest Caselaw 2566 Cal/2

Calcutta High Court

Itc Limited vs Gold Step Tobacco Private Limited And ... on 1 April, 2026

Author: Arindam Mukherjee

Bench: Arindam Mukherjee

OIPD-2
                                                           ORDER SHEET


                     IN THE HIGH COURT AT CALCUTTA
                 INTELLECTUAL PROPERTY RIGHTS DIVISION
                              ORIGINAL SIDE

                                IP-COM/30/2024
                            IA No. GA-COM/1/2024,
                                GA-COM/2/2024

                             ITC LIMITED
                                  VS
              GOLD STEP TOBACCO PRIVATE LIMITED AND ORS.

BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE

Date: 1st April, 2026.

APPEARANCE:

Mr. S. N. Mookerjee, Sr. Adv. Mr. Ranjan Bachawat, Sr. Adv. Mr. Sarathi Dasgupta, Adv.

Mr. K. K. Pandey, Adv.

Mr. Manosij Mukherji, Adv. Mr. Bhavesh Garodia, Adv. Mr. Naman Chowdhury, Adv.

Ms. Sonia Nandy, Adv.

Mr. Dipro Dawn, Adv.

Ms. Sayani De, Adv.

Ms. Mallika Bothra, Adv.

For the plaintiff.

Mr. Chayan Gupta, Adv. Ms. Susrea Mitra, Adv. Mr. Chunky Agarwal, Adv. Mr. Akshay Kumar Jain Suklani, Adv.

Ms. Simran Sureka, Adv. For the defendant No.20.

THE COURT: Argument on behalf of the defendant No.20 is resumed and

concluded. The plaintiff commences its reply, but the same could not be

concluded.

Let this matter appear on 16th April, 2026.

(ARINDAM MUKHERJEE, J.)

snn.