And- Neeraj Bajoria vs Pawan Kumar Todi And Raj Kumar Todi
2026 Latest Caselaw 2561 Cal/2

Calcutta High Court

And- Neeraj Bajoria vs Pawan Kumar Todi And Raj Kumar Todi on 1 April, 2026

Author: Sugato Majumdar

Bench: Sugato Majumdar

OD-17

                        IN THE HIGH COURT AT CALCUTTA
                       Testamentary & Intestate Jurisdiction
                                 ORIGINAL SIDE

                                TS/26/2023
                            IA NO: GA/2/2024,
                                GA/3/2025,
                                GA/4/2025
                IN THE GOODS OF NAND LAL TODI, DECEASED -
                          AND- NEERAJ BAJORIA
                                    VS
                  PAWAN KUMAR TODI AND RAJ KUMAR TODI

   BEFORE:
   The Hon'ble JUSTICE SUGATO MAJUMDAR

Date : 1st April, 2026.

Appearance:

Mr. Anirban Ray, Sr. Adv. Mr. Soumabho Ghose, Adv. Ms. Tiana Bhttacharya, Adv. Mr. Orijit Chatterjee, Adv. Ms. Sabarni Mukherjee, Adv.

Ms. Safura Ahmed, Adv. .... for the plaintiff /executor

Mr. Ratnanko Banerjee, Sr. Adv.

Mr. Rudrajit Sarkar, Adv. Mr. Soumyadeb Sinha, Adv. Ms. Suranjana Chatterjee, Adv.

Mr. Tamaghna Saha, Adv.

...for defendant no. 1

Mr. Shaunak Mukherjee, Adv.

Ms. Sutapa Mitra, Adv.

..for def. 2

The Court:- Heard in part.

Adjourned to 6th May, 2026.

Interim Order is extended till date.

(SUGATO MAJUMDAR, J.)

D.Ghosh A.R.(C.R.)