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Dr. Santanu Sen vs Sumantra Chowdhury And Ors
2026 Latest Caselaw 2553 Cal/2

Citation : 2026 Latest Caselaw 2553 Cal/2
Judgement Date : 1 April, 2026

[Cites 0, Cited by 0]

Calcutta High Court

Dr. Santanu Sen vs Sumantra Chowdhury And Ors on 1 April, 2026

Author: Sugato Majumdar
Bench: Sugato Majumdar
                                                                                    2019:CHC-OS:176


OD-6
                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE

                                 CS/124/2019
             IA NO: GA/1/2019(Old No:GA/2113/2019), GA/4/2019(Old
                               No:GA/2934/2019)

                              DR. SANTANU SEN
                                     VS
                        SUMANTRA CHOWDHURY AND ORS.



     BEFORE:
     The Hon'ble JUSTICE SUGATO MAJUMDAR

Date : 1st April, 2026.

Appearance:

Mr. Debanik Banerjee, Adv. Mr. Steven S. Biswas, Adv. Ms. Huzaifa Shahid, Adv. Mr. Kaushik Das, Adv.

...for the defendant no. 2

Mr. Ayan Datta, Adv.

Mr. A. S. Sanyal, Adv.

Mr. S. Sanyal, Adv.

...for the defendant nos. 5 & 6

Mr. Soumabho Ghose, Adv. Ms. Tiana Bhattacharya, Adv.

Mr. Soumitra Datta, Adv. ...for the defendant nos. 8 to 11

The Court:- None appears for the Plaintiff.

On several previous occasions also none appears for the Plaintiff.

Let the suit be dismissed along with all pending applications.

(SUGATO MAJUMDAR, J.) S.Seal

 
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