Citation : 2026 Latest Caselaw 2544 Cal/2
Judgement Date : 1 April, 2026
2019:CHC-OS:176
OD-6
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
CS/124/2019
IA NO: GA/1/2019(Old No:GA/2113/2019), GA/4/2019(Old
No:GA/2934/2019)
DR. SANTANU SEN
VS
SUMANTRA CHOWDHURY AND ORS.
BEFORE:
The Hon'ble JUSTICE SUGATO MAJUMDAR
Date : 1st April, 2026.
Appearance:
Mr. Debanik Banerjee, Adv. Mr. Steven S. Biswas, Adv. Ms. Huzaifa Shahid, Adv. Mr. Kaushik Das, Adv.
...for the defendant no. 2
Mr. Ayan Datta, Adv.
Mr. A. S. Sanyal, Adv.
Mr. S. Sanyal, Adv.
...for the defendant nos. 5 & 6
Mr. Soumabho Ghose, Adv. Ms. Tiana Bhattacharya, Adv.
Mr. Soumitra Datta, Adv. ...for the defendant nos. 8 to 11
The Court:- None appears for the Plaintiff.
On several previous occasions also none appears for the Plaintiff.
Let the suit be dismissed along with all pending applications.
(SUGATO MAJUMDAR, J.) S.Seal
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