Arijeet Dass Mullick & Anr vs Government Of West Bengal
2026 Latest Caselaw 2543 Cal/2

Calcutta High Court

Arijeet Dass Mullick & Anr vs Government Of West Bengal on 1 April, 2026

Author: Sugato Majumdar

Bench: Sugato Majumdar

                                                                                  2022:CHC-OS:8340
OD-13 to 15

                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE


                           IA NO. GA/13/2024
                             In CS/216/2016
                      ARIJEET DASS MULLICK & ANR.
                                   Vs
                      GOVERNMENT OF WEST BENGAL

                           IA NO. GA/14/2024
                            In CS/216/2016
                      ARIJEET DASS MULLICK & ANR.
                                   Vs
                      GOVERNMENT OF WEST BENGAL

                           IA NO. GA/15/2025
                            In CS/216/2016
                      ARIJEET DASS MULLICK & ANR.
                                   Vs
                      GOVERNMENT OF WEST BENGAL


  BEFORE:
  The Hon'ble JUSTICE SUGATO MAJUMDAR

Date : 1st April, 2026.

Appearance:

Mr. Meghnad Dutta, Adv.

Mr. Rajesh Upadhyay, Adv. Ms.Surabita Biswas, Adv.

..for the plaintiff

Mr. Suman Kumar Dutt, Sr. Adv.

Ms. Nilanjana Adhya, Adv. Mr. Paritosh Sinha, Adv. Mr. Arindam Mandal, Adv. Ms. Swagata Ghosh, Adv.

...for the State

The Court:- Mr. Dutta, the Learned Counsel appearing for the Plaintiff

no.1 craves leave to file affidavit in reply in GA/15/2025.

Liberty is given.

2022:CHC-OS:8340 All the applications will appear in the list after three weeks.

These matters will appear in the list on 18th May, 2026.

Exchange of affidavit of all the applications will be complete in the

meantime.

(SUGATO MAJUMDAR, J.)

D.Ghosh A.R.(C.R.)