Mahesh Kumar Poddar (Huf) vs East India Trading Company & Ors
2026 Latest Caselaw 2541 Cal/2

Calcutta High Court

Mahesh Kumar Poddar (Huf) vs East India Trading Company & Ors on 1 April, 2026

  OD-10 to 12

                               ORDER SHEET
                      IN THE HIGH COURT AT CALCUTTA
                    ORDINARY ORIGINAL CIVIL JURISDICTION
                               ORIGINAL SIDE

                                 CS/123/2012
                               IA NO: GA/6/2026

                      MAHESH KUMAR PODDAR (HUF)
                                   VS
                   EAST INDIA TRADING COMPANY & ORS.

                                 CS/122/2012
                               IA NO: GA/4/2026
                               IA NO: GA/4/2026

                           TARAMONI PODDAR
                                   VS
                   EAST INDIA TRADING COMPANY & ORS.

                                 CS/124/2012
                               IA NO: GA/3/2026
                               IA NO: GA/3/2026

                         MAHESH KUMAR PODDAR
                                   VS
                   EAST INDIA TRADING COMPANY & ORS.

  BEFORE:
  The Hon'ble JUSTICE ANANYA BANDYOPADHYAY

Date : 01ST APRIL, 2026.

Apperance :

Mr. Anuj Singh, Adv.

Mr. Aman Agarwal, Adv.

Ms.T. De, Adv.

Ms. R. Singh, Adv.

Mr. A. Kr. Singh, Adv.

Mr. S. Chaturvedi, Adv.

For the plaintiffs

Mr. Rohit Banerjee, Adv. Mr. K. Banerjee, Adv.

Ms. R. Sen, Adv.

For the Defendants

The Court : Heard the submissions of the Learned Advocates

representing the respective parties.

The Learned Advocates representing both the parties intends to file the

written notes of argument and the same is allowed.

Next date be fixed on 7th April, 2026.

(ANANYA BANDYOPADHYAY, J.)

A Dey