Sss Loha Marketing (P) Limited vs Perfect Fmcg Pvt Ltd
2025 Latest Caselaw 2816 Cal/2

Calcutta High Court

Sss Loha Marketing (P) Limited vs Perfect Fmcg Pvt Ltd on 25 September, 2025

OCD-30
                              ORDER SHEET

                   IN THE HIGH COURT AT CALCUTTA
                        COMMERCIAL DIVISION
                            ORIGINAL SIDE

                            EC-COM/29/2025

                   SSS LOHA MARKETING (P) LIMITED
                                VS
                       PERFECT FMCG PVT LTD.

 BEFORE:
 The Hon'ble JUSTICE KRISHNA RAO
 Date : September 25, 2025


                                                                    Appearance:
                                                        Ms. Antara Biswas, Adv.
                                                       Mr. Hareram Singh, Adv.
                                            Mr. Saptarshi Rajan Chatterjee, Adv.
                                                          ...for the decree holder

                                                       Mr. Varun Kothari, Adv.
                                                        Mr. Vikas Baisya, Adv.
                                                              Ms. R. Seal, Adv.
                                                      ...for the judgment debtor


     1.

Counsel for the judgment debtor has filed affidavit of assets after

serving the copy to the learned Counsel for the decree holder.

2. Counsel for the decree holder submits that though the judgment

debtor in paragraph 8(e) has mentioned about a portion of land but

has not given any description of the said property.

3. This Court finds that though the judgment debtor has filed affidavit

of assets and if the decree holder is having any objection with

regard to the said affidavit of assets, the decree holder is free to

examine the judgment debtor before this Court.

4. Let the matter appear on 17th November, 2025.

5. Interim order which has expired on 28th July, 2025 is extended till

17th November, 2025 or until further orders, whichever is earlier.

(KRISHNA RAO, J.)

Sbghosh