Probir Kumar Das vs Pradip Kumar Das
2025 Latest Caselaw 2814 Cal/2

Calcutta High Court

Probir Kumar Das vs Pradip Kumar Das on 25 September, 2025

ORDER                                                                   OD-15

                   IN THE HIGH COURT AT CALCUTTA
                 ORDINARY ORIGINAL CIVIL JURISDICTION
                            ORIGINAL SIDE

                       IA NO: GA/1/2021, GA/3/2025

                               EC/634/2018
                            PROBIR KUMAR DAS
                                   VS
                            PRADIP KUMAR DAS

BEFORE :
The Hon'ble JUSTICE BISWAROOP CHOWDHURY

Date: 25th September, 2025.

Appearance:

Mr. Sounak Ghosh, Adv.

Ms. Neelam Gupta, Adv.

...For the decree holder Mr. Rohit Banerjee, Adv.

Mr. Bimalendu Das, Adv.

Ms. Shomrita Das, Adv.

...For the judgment debtor

The Court:- Learned Advocates for the parties are present.

Heard learned Advocates.

As today is fixed for filing report of the learned mediator and

the mediator could not submit the report, time to submit the report

stands extended till 20.11.2025.

Let this matter appear on 20.11.2025.

(BISWAROOP CHOWDHURY, J.)

JM