J. H. Industrial Corporation vs Vijendra Kumar Goel
2025 Latest Caselaw 2796 Cal/2

Calcutta High Court

J. H. Industrial Corporation vs Vijendra Kumar Goel on 25 September, 2025

OD-28,30 & 40

                          ORDER SHEET

                IN THE HIGH COURT AT CALCUTTA
                 Ordinary Original Civil Jurisdiction
                          ORIGINAL SIDE


                        IA NO. GA/1/2023
                         In EC/507/2016

                 J. H. INDUSTRIAL CORPORATION
                               Vs
                     VIJENDRA KUMAR GOEL

                                 &

                        IA NO. GA/5/2025
                         In EC/507/2016

                 J. H. INDUSTRIAL CORPORATION
                               Vs
                     VIJENDRA KUMAR GOEL

                                 &

                        IA NO. GA/4/2024
                         In EC/507/2016

                 J. H. INDUSTRIAL CORPORATION
                               Vs
                     VIJENDRA KUMAR GOEL


  BEFORE:
  The Hon'ble JUSTICE BISWAROOP CHOWDHURY

Date : 25th September, 2025.

Appearance:

Mr. Sourojit Dasgupta, Adv. Mr. Sounak Banerjee, Adv. (vc) Mr. S. G. Muscara, Adv.

...for the petitioner

Mr. Subrata Bhattacharrya, Adv.

Mr. Balarko Sen, Adv.

...for the judgment-debtor

Ms. Rupsha Chakraborty, Adv.

Mr. Suvasree Ghose, Adv.

...for the Special Officers in GA/5/2025

The Court: Learned Advocates for the parties are present.

Learned Joint Special Officers have submitted a Report. It appears from

the Report that the closing balance of Account No.07911100008365 is

having a closing balance of Rs. 91,119/-.

Let this account be not operated without the leave of this Court for a

period of 8 weeks after vacation.

Let this matter appear on 11th November, 2025 for further

consideration.

Learned Special Officers are entitled to a further remuneration of 100

GM each.

(BISWAROOP CHOWDHURY, J.)

S. A. AR(C R)