M/S Anupam Enterprises vs Besco Limited
2025 Latest Caselaw 2776 Cal/2

Calcutta High Court

M/S Anupam Enterprises vs Besco Limited on 24 September, 2025

OD-17

                                   ORDER SHEET

                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE

                                    EC/328/2021

                                 IA NO: GA/1/2022

                            M/S ANUPAM ENTERPRISES
                                      VS
                                 BESCO LIMITED

    BEFORE:
    The Hon'ble JUSTICE BISWAROOP CHOWDHURY
    Date : 24th September, 2025.

                                                                           Appearance:
                                                                  Mr. Rohit Banerjee, Adv.
                                                                   Ms. Kanchan Jaju, Adv.
                                                                        Ms. Sreha Das, Adv
                                                                 ...for the judgment holder

                                                         Mr. Siddhartha Banerjee, Adv.
                                                           Ms. Debjani Sengupta, Adv.
                                                                 Mr. Rajib Mullick, Adv.
                                                               Ms. Ayantika Saha, Adv.
                                                                   ...for the respondent

The Court: Learned Advocates for the parties are present.

On prayer of the learned Advocates the matter be listed as "Chamber

Application Adjourned" on 28th October, 2025.

(BISWAROOP CHOWDHURY, J.)

S. A. AR(C R)