Balmer Lawrie And Company Limited vs Ravishankar Ramchandran And Anr
2025 Latest Caselaw 2709 Cal/2

Calcutta High Court

Balmer Lawrie And Company Limited vs Ravishankar Ramchandran And Anr on 22 September, 2025

ORDER                                                                        OD-19

                    IN THE HIGH COURT AT CALCUTTA
                  ORDINARY ORIGINAL CIVIL JURISDICTION
                             ORIGINAL SIDE

                           IA NO: GA/2/2023
                             EC/193/2022
                  BALMER LAWRIE AND COMPANY LIMITED
                                   VS
                  RAVISHANKAR RAMCHANDRAN AND ANR


BEFORE :
The Hon'ble JUSTICE BISWAROOP CHOWDHURY

Date: 22nd September, 2025.

Appearance:

Ms. Sonal Shah, Adv.

Mr. Kushagra Shah, Adv. Ms. Rittwika Banerjee, Adv.

... For Decree-holder.

Mr. Debashis Sinha, Adv. Mrs. Sharmishtha Dhar, Adv.

Mr. Rishav Ray, Adv.

Mr. Bijayananda Bhowmik, Adv.

Mr. Arpan Majhi, Adv.

Mr. Triptimoy Talukdar, Adv.

Mr. Archita Chal, Adv.

... For Judgment Debtor no.2

The Court:- Learned Advocates for the parties are present.

As the matter is ready for hearing, let the matter appear on

24.11.2025 at 2:00 PM.

Interim order stands extended for a period of eight weeks after

vacation or until further orders, whichever is earlier.

(BISWAROOP CHOWDHURY, J.)

JM