M/S Ugro Capital Limited vs Youth Aluminium And Ors
2025 Latest Caselaw 2684 Cal/2

Calcutta High Court

M/S Ugro Capital Limited vs Youth Aluminium And Ors on 19 September, 2025

Author: Shampa Sarkar

Bench: Shampa Sarkar

OCD 9

                                  ORDER SHEET
                                   EC/356/2023
                              IA NO:GA-COM/1/2025
                         IN THE HIGH COURT AT CALCUTTA
                       ORDINARY ORIGINAL CIVIL JURISDICTION
                              COMMERCIAL DIVISION


                             M/S UGRO CAPITAL LIMITED
                                       VS
                             YOUTH ALUMINIUM AND ORS.



        BEFORE:
        The Hon'ble JUSTICE SHAMPA SARKAR
        Date: 19th September, 2025.


                                                                              Appearance:
                                                                  Mr. Paritosh Sinha, Adv.
                                                                    Mr. K.K. Pandey, Adv.
                                                                   Ms. Sonia Nandy, Adv.
                                                                   ...for the award-holder

                                                                   Mr. Rahul Poddar, Adv.
                                                                       Ms. A. Kayar, Adv.
                                                                     Mr. S. Banerjee, Adv.
                                                            ...for the judgment debtor no.3

          The Court:

          1.

Let affidavit-in-opposition to the GA application be filed within a week

after the vacation. Affidavit-in-reply thereto, if any, be filed within a

week thereafter.

2. Let the matter be added to the list after exchange of affidavits.

(SHAMPA SARKAR, J.) B.Pal