Ram Nath Jhun Jhunwala vs Saha And Company
2025 Latest Caselaw 2675 Cal/2

Calcutta High Court

Ram Nath Jhun Jhunwala vs Saha And Company on 18 September, 2025

OD-9

                     IN THE HIGH COURT AT CALCUTTA
                  ORIDINARY ORIGINAL CIVIL JURISDICTION
                              ORIGINAL SIDE

                               EC/330/2023
                         RAM NATH JHUN JHUNWALA
                                   VS
                            SAHA AND COMPANY

BEFORE:
The Hon'ble JUSTICE BISWAROOP CHOWDHURY

Date : 18th September, 2025.

APPEARANCE:

Mr. Rishad Medora, Adv.

Ms. Priyanka Mitra, Adv.

..for the judgment debtor.

The Court:- Learned advocate for the judgment debtor is present. It is

submitted by the learned advocate for the judgment debtor that there has been

a stay of the execution of the decree.

Let this matter appear on 11.11.2025.

(BISWAROOP CHOWDHURY, J.)

Arsad, AR(CR)