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Thirdwave Fiscal And Investment ... vs Amit Vanijya Pvt Ltd And Anr
2025 Latest Caselaw 2637 Cal/2

Citation : 2025 Latest Caselaw 2637 Cal/2
Judgement Date : 16 September, 2025

Calcutta High Court

Thirdwave Fiscal And Investment ... vs Amit Vanijya Pvt Ltd And Anr on 16 September, 2025

OCD-12
                              ORDER SHEET

                     IN THE HIGH COURT AT CALCUTTA
                          COMMERCIAL DIVISION
                              ORIGINAL SIDE

                              CS-COM/674/2024
                   IA No. GA-COM/3/2025, GA-COM/4/2025

    THIRDWAVE FISCAL AND INVESTMENT SERVICES PVT. LTD.
                           -Vs-
              AMIT VANIJYA PVT LTD AND ANR.


 BEFORE:
 The Hon'ble JUSTICE KRISHNA RAO
 Date : September 16, 2025.
                                                               Appearance :
                                                       Mr. Debraj Sahu, Adv.
                                                    Mr. Tamoghna Saha, Adv.
                                                            ...for the plaintiff

                                                        Mr. Anuj Singh, Adv.
                                              Ms. Sambrita B. Chatterjee, Adv.
                                                         ...for the defendants


   1.

The plaintiff has filed the affidavit-in-opposition in connection

with GA-COM/3/2025 after serving copy to the learned counsel

for the defendant nos. 2 and 3. Let the same be kept with the

record.

2. The plaintiff has filed another application being GA-COM/4/2025

praying for summary judgment.

3. Counsel for the defendants prays for time to file affidavit-in-

opposition.

4. Let affidavit-in-reply in connection with GA-COM/3/2025 be filed

within a week after puja vacation.

5. Affidavit-in-opposition in connection with GA-COM/4/2025 be

filed within two weeks after puja vacation; reply thereto, if any, be

filed within a week thereafter.

6. List both the applications being GA-COM/3/2025 and GA-

COM/4/2025 on 27th November, 2025.

(KRISHNA RAO, J.)

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