State Of West Bengal vs Dalgreen Agro Pvt. Ltd
2025 Latest Caselaw 2635 Cal/2

Calcutta High Court

State Of West Bengal vs Dalgreen Agro Pvt. Ltd on 16 September, 2025

Author: Debangsu Basak

Bench: Debangsu Basak

OD-12

                                OCOT/7/2024
                              IA No.GA/1/2024

                      IN THE HIGH COURT AT CALCUTTA
                          Civil Appellate Jurisdiction
                                ORIGINAL SIDE


                                        STATE OF WEST BENGAL, & ORS.

                                                -VERSUS-

                                        DALGREEN AGRO PVT. LTD.


                                                                      Appearance:
                                                      Mr. Aniruddha Goyal, Adv.
                                                       Mr. Anikiet Agarwal, Adv.
                                                            ...for the respondent.

BEFORE :

THE HON'BLE JUSTICE DEBANGSU BASAK And THE HON'BLE JUSTICE MD. SHABBAR RASHIDI Date : 16th September, 2025.

The Court :- The impugned judgment and order was delivered by one

of us (Debangsu Basak, J.).

Consequently, OCOT/7/2024 along with all connected applications

are released from the list.

(DEBANGSU BASAK, J.)

(MD. SHABBAR RASHIDI, J.)

A/s.