Pho Com Net Pvt. Ltd. And Anr vs The Office Of The Chief
2025 Latest Caselaw 2633 Cal/2

Calcutta High Court

Pho Com Net Pvt. Ltd. And Anr vs The Office Of The Chief on 16 September, 2025

Author: Debangsu Basak

Bench: Debangsu Basak

OD-19
                               APOT/193/2025
                             With WPO/509/2025
                              IA No.GA/1/2025

                    IN THE HIGH COURT AT CALCUTTA
                        Civil Appellate Jurisdiction
                              ORIGINAL SIDE


                                          PHO COM NET PVT. LTD. AND ANR.

                                                   -VERSUS-

                                          THE OFFICE OF THE CHIEF
                                          ELECTORAL OFFICER, GOVT. OF
                                          WEST BENGAL

                                                                          Appearance:
                                                           Mr. Anirban Ray, Sr. Adv.
                                                            Mr. V.V.V. Shastry, Adv.
                                                                 ...for the appellants.

                                                     Mr. Suddhasatva Banerjee, Adv.
                                                          Mr. Anuran Samanta, Adv.
                                                                ...for the respondent.

BEFORE :

THE HON'BLE JUSTICE DEBANGSU BASAK And THE HON'BLE JUSTICE MD. SHABBAR RASHIDI Date : 16th September, 2025.

The Court :- Appeal is directed against the judgment and order dated

July 15, 2025 in WPO/509/2025.

It appears that certified copy of the impugned order is yet to be filed.

List the appeal on November 4, 2025.

(DEBANGSU BASAK, J.)

(MD. SHABBAR RASHIDI, J.) A/s.