Bhanwari Lal Jain vs Rkd Infrastructure Pvt Ltd
2025 Latest Caselaw 2597 Cal/2

Calcutta High Court

Bhanwari Lal Jain vs Rkd Infrastructure Pvt Ltd on 15 September, 2025

OCD-15

                                ORDER SHEET

                      IN THE HIGH COURT AT CALCUTTA
                           COMMERCIAL DIVISION
                               ORIGINAL SIDE

                             EC-COM/519/2024

                           BHANWARI LAL JAIN
                                  -VS-
                      RKD INFRASTRUCTURE PVT LTD.


      BEFORE:
      The Hon'ble JUSTICE KRISHNA RAO
      Date : September 15, 2025.
                                                                     Appearance:
                                                      Mr. Kumarjit Banerjee, Adv.
                                                  Ms. Sanchari Chakraborty, Adv.
                                                  Ms. Akanksha Chowdhury, Adv.
                                                           ...for the decree-holder

                                                       Mr. Parashar Baidya, Adv.
                                                           Mr. Binoy Shaw, Adv.
                                                       ...for the judgment-debtor


           1.

Counsel for the decree-holder submits that the judgment-debtor

has paid part payment and settlement is going on and prays for

time.

2. In view of the submission made by the counsel for the parties,

the case is adjourned.

3. Let the matter appear on 18th November, 2025.

(KRISHNA RAO, J.)

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