Sandeep Choudhary vs Ashwin Narendra Lodha And Anr
2025 Latest Caselaw 2596 Cal/2

Calcutta High Court

Sandeep Choudhary vs Ashwin Narendra Lodha And Anr on 15 September, 2025

OCD-23
                               ORDER SHEET

                       IN THE HIGH COURT AT CALCUTTA
                            COMMERCIAL DIVISION
                                ORIGINAL SIDE

                             EC-COM/514/2025

                           SANDEEP CHOUDHARY
                                    VS
                      ASHWIN NARENDRA LODHA AND ANR.

     BEFORE:
     The Hon'ble JUSTICE KRISHNA RAO
     Date : September 15, 2025.
                                                                      Appearance :
                                                     Mr. Aniruddha Mitra, Sr. Adv.
                                                             Mr. Debraj Sahu, Adv.
                                                           Mr. Hareram Singh, Adv.
                                             Mr. Saptarshi Rajan Chakraborty, Adv.
                                                            ... for the decree-holder


     1.

The decree-holder has filed the present execution proceedings for

execution of the judgment and decree passed by the Learned Judge

of Dubai Courts of First Instance in the Law Suit No.2661/2018-

Commercial Plenary dated 29th June, 2020.

2. The decree-holder is directed to issue notices upon the judgment-

debtors returnable by 11th November, 2025.

3. List the matter on 11th November, 2025.

4. The decree-holder is directed to file affidavit of service on the next

date fixed.

(KRISHNA RAO, J.)

RS