Sreejit Kumar Tagore vs Radha Kissen Bhatter And 10 Others
2025 Latest Caselaw 2573 Cal/2

Calcutta High Court

Sreejit Kumar Tagore vs Radha Kissen Bhatter And 10 Others on 12 September, 2025

OD-6                       ORDER SHEET
                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE

                               IA NO. GA/6/2023
                                In EC/189/2019

                      SREEJIT KUMAR TAGORE
                                Vs
                RADHA KISSEN BHATTER AND 10 OTHERS

BEFORE:
The Hon'ble JUSTICE APURBA SINHA RAY

Date : 12th September, 2025.

Appearance:

Mr. Chanchal Kumar Dutta, Adv. Mr. Nirmalya Das Gupta, Adv. Ms. Krishna Mullick, Adv.

... for the applicant.

Mr. Mukul Lahiri, Sr. Adv. Mr. Durga Prasad Dutta, Adv.

Mr. Souvik Sen, Adv.

... for the decree-holder.

The Court : The judgment is reserved in GA/8/2024.

The instant matter is adjourned. Let it appear in the list one week

after Puja Vacation.

(APURBA SINHA RAY, J.)

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