A. K. Ghosh And Company And Ors vs Biman Bose And Ors
2025 Latest Caselaw 2543 Cal/2

Calcutta High Court

A. K. Ghosh And Company And Ors vs Biman Bose And Ors on 11 September, 2025

OCD-146

                                ORDER SHEET

                     IN THE HIGH COURT AT CALCUTTA
                          COMMERCIAL DIVISION
                              ORIGINAL SIDE

                              CS-COM/440/2024
                             [Old No. CS/274/2022]

                    A. K. GHOSH AND COMPANY AND ORS
                                   -VS-
                            BIMAN BOSE AND ORS


      BEFORE:
      The Hon'ble JUSTICE KRISHNA RAO
      Date : September 11, 2025.
                                                                     Appearance :
                                                              Mr. Ayan Dutta, Adv.
                                                        Mr. Mehbood Rahman, Adv.
                                                                 ...for the plaintiffs

                                                               Ms. Sayani Das, Adv.
                                                         Ms. Sreetama Biswas, Adv.
                                                  ...for the defendant nos. 1 to 3 & 6


      1.

The Hon'ble Supreme Court in SLP (Civil) Diary No. 22836/2025

dated 23rd May, 2025 stayed the further proceeding of the present

suit being CS-COM/440/2024 till the next date of hearing.

2. In view of the judgment passed by the Hon'ble Supreme Court, let

the matter go out of the list for the present. Liberty to mention.

(KRISHNA RAO, J.)

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