Ram Nath Jhun Jhunwala vs Saha And Company
2025 Latest Caselaw 2541 Cal/2

Calcutta High Court

Ram Nath Jhun Jhunwala vs Saha And Company on 11 September, 2025

OD-13
                               ORDER SHEET
                      IN THE HIGH COURT AT CALCUTTA
                    ORDINARY ORIGINAL CIVIL JURISDICTION
                               ORIGINAL SIDE


                                   EC/330/2023

                           RAM NATH JHUN JHUNWALA
                                     VS
                              SAHA AND COMPANY

BEFORE:
The Hon'ble JUSTICE BISWAROOP CHOWDHURY

Date: 11th September, 2025.

APPEARANCE:

Mr. Sarosij Dasgupta, Adv. Mr. Biswaroop Mukherjee, Adv.

Ms. Saheli Bose, Adv.

...for the decree holder.

Mr. Rishad Medora, Adv.

Ms. Priyanka Mitra, Adv.

...for the judgment debtor.

The Court : Let this matter stand adjourned till 16 th September, 2025.

Learned Advocate for the judgment debtor submits that earlier there was

an order of stay passed by the Hon'ble Appeal Court. Let the order be produced

on the said date fixed.

(BISWAROOP CHOWDHURY, J.)

KB AR(CR)