Eskay Brothers Steels Ltd vs Ajay Jaiswal
2025 Latest Caselaw 2532 Cal/2

Calcutta High Court

Eskay Brothers Steels Ltd vs Ajay Jaiswal on 11 September, 2025

             ORDER                                                OD - 36

                       IN THE HIGH COURT AT CALCUTTA
                     ORDINARY ORIGINAL CIVIL JURISDICTION
                                ORIGINAL SIDE

                                 EC/364/2018
                               IA NO: GA/1/2023

                         ESKAY BROTHERS STEELS LTD.
                                     VS
                                AJAY JAISWAL

BEFORE:
The Hon'ble JUSTICE BISWAROOP CHOWDHURY

Date: 11th September, 2025.

Appearance:

Mr. Arnab Chakraborty, Adv.

Ms. Pragya Bhowmik, Adv.

Mr. Suklyan Chakraborty, Adv.

..for the decree holder.

Mr. Uday Sharma, Adv.

..for the judgment -debtor.

The Court:- Learned advocates for the parties are present.

Today was fixed for filing report by the learned Commissioner. As the

deposition of the judgment-debtor is not yet complete, the matter stands

adjourned till 06.11.2025 for report of the learned Commissioner. The

examination shall be completed in the meantime.

(BISWAROOP CHOWDHURY, J.)

R.D. Barua