Supriya Dutta vs The State Of West Bengal And Ors
2025 Latest Caselaw 2488 Cal/2

Calcutta High Court

Supriya Dutta vs The State Of West Bengal And Ors on 9 September, 2025

                                                                            2015:CHC-OS:47

OD-1
                               ORDER SHEET

                    IN THE HIGH COURT AT CALCUTTA
                      Constitutional Writ Jurisdiction
                             ORIGINAL SIDE

                             WPO/624/2008
                 IA NO: GA/2/2008 (Old No:GA/2195/2008)

                            SUPRIYA DUTTA
                               VERSUS
                  THE STATE OF WEST BENGAL AND ORS.


   BEFORE:
   The Hon'ble JUSTICE PARTHA SARATHI SEN
   Date: 9th September, 2025.

                                                                  Appearance:
                                                    Mr. Kushal Chatterjee, Adv.
                                                     Mr. Biswajyoti Mitra, Adv.
                                                            ...for the petitioner

                                               Mr. Lalit Mohan Mahata, Ld. AGP
                                                           Mr. Ziaul Haque, Adv.
                                                                  ...for the State

                                                 Mr. Kishore Datta, Ld. Sr. Adv.
                                                     Mr. Satyajit Talukdar, Adv.
                                                        Mr. Avishek Guha, Adv.
                                                         Mr. Subhajit Das, Adv.
                                                                     ...for KMDA




         1.

Hearing is concluded. Judgment is reserved.

(PARTHA SARATHI SEN, J.)

R.Bhar