Shekhar Guha & Anr vs Shyamali Basu & Ors
2025 Latest Caselaw 2487 Cal/2

Calcutta High Court

Shekhar Guha & Anr vs Shyamali Basu & Ors on 9 September, 2025

Author: Arindam Mukherjee

Bench: Arindam Mukherjee

OD-4 & 18
                               ORDER SHEET


                  IN THE HIGH COURT AT CALCUTTA
                ORDINARY ORIGINAL CIVIL JURISDICTION
                           ORIGINAL SIDE

                             IA No.GA/1/2024
                                    IN
                               CSOS/8/2024
                          SHEKHAR GUHA & ANR.
                                    VS.
                          SHYAMALI BASU & ORS.

                             IA No.GA/3/2025
                                    IN
                              CSOS 8 of 2024
                          SHEKHAR GUHA & ANR.
                                    VS.
                          SHYAMALI BASU & ORS.



BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE

Date: 9th September, 2025.

Mr. Rupak Ghosh, Mr. Jayanta Sengupta, Ms. Shebatee Datta, Ms. Poulami Roy, Advocates for the plaintiffs.

Mr. Biswanath Chatterjee, Mr. Soham Krishna Chatterjee, Mr. Sobhan Kr.

Pathak, Advocates for defendants.

The Court : Argument on behalf of the plaintiffs is resumed and

concluded. In course of the argument in reply the plaintiffs have cited a new

judgment reported in 39 CWN 1154 (Vedabala Devi Vs. The Official Trustee

of Bengal).

On behalf of the defendants it is submitted that they will consider this

judgment and if required, shall make submissions in respect thereof on the

adjourned date.

Let these applications appear on 24th September, 2025.

(ARINDAM MUKHERJEE, J.)

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